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Shri. Laxman A. Magdum And Anr vs The State Of Maharashtra Through ...
2022 Latest Caselaw 5459 Bom

Citation : 2022 Latest Caselaw 5459 Bom
Judgement Date : 15 June, 2022

Bombay High Court
Shri. Laxman A. Magdum And Anr vs The State Of Maharashtra Through ... on 15 June, 2022
Bench: Makarand Subhash Karnik
                                                                            7.wp.1852-17.doc

                      PMB

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
         signed by
                                        CIVIL APPELLATE JURISDICTION
         PRADNYA
PRADNYA  MAKARAND
MAKARAND BHOGALE


                                       WRIT PETITION NO. 1852 OF 2017
BHOGALE  Date:
         2022.06.15
         18:46:05
         +0530




                            Laxman A. Magdum and anr.            .. Petitioners
                                 vs.
                            The State of Maharashtra and ors.    .. Respondents
                                                    ------------
                            Mr. Rajeshwar G. Panchal a/w Mr. A.R. Kori for petitioners.
                            Mr. B.V. Samant,AGP for respondent nos. 1 to 3-State.
                                                    ------------

                                            CORAM : DIPANKAR DATTA, CJ &
                                                    M. S. KARNIK, J.
                                            DATE     : JUNE 15, 2022.

                            P.C. :

1. Mr. Rajeshwar Panchal, learned advocate for the petitioners seeks and is granted a week's time to consider the judgment rendered by us on September 8, 2021 in Writ Petition No. 8470 of 2019.

2. Stand over to June 22, 2022.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

 
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