Hasmukh Chinubhai Sheth vs Rajendra Developers And 3 Ors
2022 Latest Caselaw 5341 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 71 OF 2021

                                                                IN

                                         COMMERCIAL SUMMARY SUIT NO. 33 OF 2021



                      Hasmukh Chinubhai Sheth                             ...      Plaintiff
                               vs.
                      Rajendra Developers and 3 Ors.                      ...      Defendants


                      Mr. Dishang Shah i/b. Mr. Piyush M. Shah for the Plaintiff.
                      None for the Defendants.



                                                                   CORAM : A. K. MENON, J.

DATED : 13th JUNE, 2022 P.C. :

1. Time to file rejoinder is granted till 17 th June, 2022.

2. List on 20th June, 2022.

(A. K. MENON, J.)

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.06.13 23-sj-71-2021-comss-33-2021.odt 17:43:25 +0530 1/1 rrpillai