Concept Pharmaceuticals Limited vs Sunil Guglani
2022 Latest Caselaw 5247 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION


                                        SUMMONS FOR JUDGMENT NO.60 OF 2019
                                                            IN
                                      COMMERCIAL SUMMARY SUIT NO.1233 OF 2018


                    Concept Pharmaceuticals Limited                        .. Applicant/Plaintiff
                             v/s.
                    Sunil Guglani                                          .. Defendant



                    None present.


                                                              CORAM : A. K. MENON, J.

DATED : 9TH JUNE, 2022.

P.C. :

None for the plaintiff. List for dismissal on 16 th June, 2022.

(A. K. MENON, J.)

Digitally signed by

SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.10 15:27:08 +0530

13.sj-60-19.doc wadhwa