Copper Star General Trading Llc vs Jsk Industries Private Limited. ...
2022 Latest Caselaw 5246 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION


                                        SUMMONS FOR JUDGMENT NO.64 OF 2019
                                                           IN
                                      COMMERCIAL SUMMARY SUIT NO.1042 OF 2019


                    Copper Star General Trading LLC                       .. Plaintiff
                             v/s.
                    JSK Industries Private Limited & Anr.                 .. Defendants



                    Advocate i/b. Unadkat & Co. for the plaintiff.
                    Mr. Ganeshmurthy i/b. K.V. Aiyar & Associates for defendant no.1.


                                                             CORAM : A. K. MENON, J.

DATED : 9TH JUNE, 2022.

P.C. :

1. At the request of the plaintiff's Advocate, rejoinder to be filed on

or before 15th June, 2022.

2. S.O. to 20th June, 2022.

3. In the meantime, reply to be taken on file.

(A. K. MENON, J.)

Digitally signed by

SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.10 15:27:05 +0530

16.sj-64-19.doc wadhwa