Multi Commodity Exchange Of India ... vs Dream Comtrade Private Limited ...
2022 Latest Caselaw 5190 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                            SUMMONS FOR JUDGMENT NO. 8 OF 2019

                                                                  IN

                                        COMMERCIAL SUMMARY SUIT NO. 1492 OF 2018



                        Multi Commodity Exchange                                  ...      Plaintiff
                        of India Ltd.
                                 vs.
                        Drem Comtrade Private Limited                             ...      Defendants
                        and 8 Ors.


                        Ms. Shraddha Purohit i/b. Consulta Juris for the Plaintiff.
                        Mr. Saurabh Butala for Defendant nos. 4 and 6.
                        Mr. Gautam J. Jain i/b. Mr. M. J. Bhatt for Defendant nos. 5, 7 and 8.



                                                                    CORAM : A. K. MENON, J.

DATED : 8th JUNE, 2022

P.C. :

At the request of the plaintiff stand over to 15 th June, 2022.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.06.09 17:01:24 +0530 26-SJ-8-2019-COMSS-1492-2018.odt

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