Bank Of Baroda vs Aban Offshore Ltd
2022 Latest Caselaw 5124 Bom

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                               [ COMMERCIAL DIVISION ]

                       SUMMONS FOR JUDGMENT NO.24 OF 2019
                                             IN
                      COMMERCIAL SUMMARY SUIT NO.482 OF 2019

Bank of Baroda                                                .. Applicant-Plaintiff
         Vs.
Aban Offshore Ltd.                                            .. Defendant


None for the Applicant-Plaintiff.
Mr. Kunal Mehta, with Mr. Kayomars Kerawalla, i/by Vesta Legal, for the Defendant.



                                                       CORAM : A. K. MENON, J.

DATE : 7TH JUNE, 2022.

P.C. :

1. None present for the applicant-plaintiff.

2. List Summons for Judgment on 14th June 2022 "for dismissal".

(A.K. MENON, J.)

22-SJ-24-2019.doc Dixit