Samya International Thr. Its ... vs Relaxo Domeswear Llp Thr.Its ...
2022 Latest Caselaw 5123 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 352 OF 2021

 Samya International Thr. Its Partner Nayan            ....APPELLANT
 Dneshkumar Shah
             V/S
 Relaxo Domeswear Llp Thr.its Abdullah               ....RESPONDENT

Hafizullah Khan And Others

WITH INTERIM APPLICATION NO. 3035 OF 2021 In Appeal from Order 352 OF 2021

Samya International ....PETITIONER V/S Relaxo Domeswear Llp And Others ....RESPONDENT

Shilpa Kapil for Petitioner Adv. Hiren Kamod a/w AFROZ A. SIDDIQUI and Adv. Farzana Sawant for Respondent

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 7th June, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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