Union Bank Of India vs Deputy Commissioner Of Sales Tax ...
2022 Latest Caselaw 5121 Bom

Citation : 2022 Latest Caselaw 5121 Bom
Judgement Date : 7 June, 2022

Bombay High Court

Union Bank Of India vs Deputy Commissioner Of Sales Tax ... on 7 June, 2022

Bench: K.R. Sriram, P. K. Chavan

                                                                             36-248-2020-WP=.doc


                             Uday S. Jagtap


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                               WRIT PETITION NO. 248 OF 2020

                             Union Bank of India                             .. Petitioner

                                     Vs.

                             Deputy Commissioner of Sales Tax & Ors.          .. Respondents

                                                             .....

Ms. Savita Nangare i/b Atham Legal for petitioner Mr. Amit Shastri, AGP for respondent no.1 .....

CORAM : K. R. SHRIRAM & PRITHVIRAJ K. CHAVAN, J.J.

DATED : 7th JUNE, 2022

P.C.

1. Ms. Nangare and Mr. Shastri state that the full bench of this Court has heard a similar issue as the issue involved in this petition and the judgment is still awaited.

2. Therefore, by consent, stand over to 5th July, 2022 for directions.




                              ( PRITHVIRAJ K. CHAVAN, J.)                  ( K.R. SHRIRAM, J.)




          Digitally signed
UDAY      by UDAY
          SHIVAJI
SHIVAJI   JAGTAP
          Date:
JAGTAP    2022.06.09
          12:52:08 +0530


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