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Sacha Finance And Developers Co vs Jayant Bhavanji Soni And Anr
2022 Latest Caselaw 7359 Bom

Citation : 2022 Latest Caselaw 7359 Bom
Judgement Date : 28 July, 2022

Bombay High Court
Sacha Finance And Developers Co vs Jayant Bhavanji Soni And Anr on 28 July, 2022
Bench: N. J. Jamadar
                                                                                       17-sj-24-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   SUMMONS FOR JUDGMENT NO.24 OF 2021
                                                  IN
                                COMMERCIAL SUMMARY SUIT (L) NO.10938 OF 2021

                      Sacha Finance and Developers Co.                       ...Plaintiff
                                vs.
                      Jayant Bhavanji Soni and Anr.                          ...Defendants

                      Ms. Sunanda Kumbhat, for the Plaintiff
                      Mr. Anuj Narula i/b. M/s. Jhangiani Narula and Associates, for the
VISHAL                Defe ndants.
SUBHASH
PAREKAR
                                                   CORAM :   N. J. JAMADAR, J.

Digitally signed by VISHAL SUBHASH DATE : JULY 28, 2022 PAREKAR Date: 2022.07.28 18:51:57 +0530 P.C.:

1. Heard the learned counsels for the parties.

2. Closed for order.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1

 
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