Bengal Mills Stores Supply ... vs Oriental Manufacture (A Division ...
2022 Latest Caselaw 7228 Bom

                                                                                     20-sjl-23791-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      SUMMONS JUDGMENT (L) NO.23791 OF 2021
                                                     IN
                                      COMMERCIAL SUMMARY SUIT NO.45 OF 2021

                      Bengal Mills Stores Supply Company (Bombay)             ...Plaintiff
VISHAL                           vs.
SUBHASH               Oriental Manufacture (A Division of Oriental
PAREKAR               Manufacturers Pvt. Ltd.)                                ...Defendant
Digitally signed by
VISHAL SUBHASH
PAREKAR
Date: 2022.07.27
                      Mr. Nitesh Bhutekar, for the Plaintiff
10:28:13 +0530
                      None for the Defendant.

                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      JULY 26, 2022
                      P.C.:

1. Heard the learned counsel for the parties.

2. The learned counsel for the plaintiff submits that the plaintiff has filed affidavit in rejoinder.

3. None appears for the defendant.

4. List Summons for Judgment for hearing on 1st August, 2022.

5. It is hereby made clear that if none appears for the defendant on the next date, the Court would be constrained to proceed with the matter.

6. The learned counsel for the plaintiff is requested to give notice to the counsel for the defendant about listing of the matter. A copy of this order be annexed to the notice to the counsel for the defendant.

                                                                  (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                            ...1