Nava Samaj Mandal vs State Of Maharashtra And Ors
2022 Latest Caselaw 6838 Bom

Citation : 2022 Latest Caselaw 6838 Bom
Judgement Date : 18 July, 2022

Bombay High Court

Nava Samaj Mandal vs State Of Maharashtra And Ors on 18 July, 2022

Bench: Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9206 OF 2021

 Nava Samaj Mandal                                      ....PETITIONER
            V/S
 State Of Maharashtra And Ors                         ....RESPONDENT

Mr. Vamshed Mistry a/w Rujuta Joshi i/by Monica Parikh for Petitioner Mr. P. P. Pujari AGP for Respondent no. 1 to 3. Mr. Sunny Shah i/by Vimal Sanghavi for Respondent no. 4.

        CORAM :                HON'BLE SHRI JUSTICE NITIN W. SAMBRE
                               J
        DATE :                 18th July, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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