The Ex. Engineer, Medium Project ... vs Salam Sultan Shaikh (Dead) Thr Lrs ...
2022 Latest Caselaw 6830 Bom

                                           1
                                                                      9390.22CA

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                       41 CIVIL APPLICATION NO.9390 OF 2022
                                IN FAST/13266/2022

                THE EX. ENGINEER, MEDIUM PROJECT DIVISION,
                           OSMANABAD & OTHERS
                                     VERSUS
                SALAM SULTAN SHAIKH (DEAD) THROUGH L.Rs.
                      SATTAR SALAM SHAIKH & OTHERS
                                        ...
                   Advocate for the applicants : Mr.G.B.Rajale
                                       ....

                                         CORAM : S.G.DIGE, J.

DATE : 18.07.2022 P.C. :

1] Heard the learned counsel for the applicants.

The learned counsel for the applicants submits that the

applicants have impugned order passed by the learned

Reference Court. This Court in connected matters has

allowed the applicants to deposit 50% amount and stayed

the connected matters, hence, the same order be passed in

this application.

2] Considering the submissions of the learned

counsel for the applicants, the impugned judgment and

award passed by the Reference Court is stayed till the next

9390.22CA

date. The applicants shall deposit 50% amount out of the

award amount within 12 weeks.

[S.G.DIGE] JUDGE DDC