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Bhushan Eknath Gaikwad vs The District Magistrate And Anr
2022 Latest Caselaw 6702 Bom

Citation : 2022 Latest Caselaw 6702 Bom
Judgement Date : 14 July, 2022

Bombay High Court

Bhushan Eknath Gaikwad vs The District Magistrate And Anr on 14 July, 2022

Bench: Nitin Jamdar, N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4498 OF 2021

 Bhushan Eknath Gaikwad                                 ....PETITIONER
              V/S
 The District Magistrate And Anr                      ....RESPONDENT

Ms. Jayshree Tripathi for Petitioner Mr. J. P. Yagnik, APP for the State/Respondent

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 14th July, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Bhushan Eknath Gaikwad vs The District Magistrate And Anr
2022 Latest Caselaw 6702 Bom

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Bhushan Eknath Gaikwad vs The District Magistrate And Anr2022 Latest Caselaw 6702 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Bhushan Eknath Gaikwad vs The District Magistrate And Anr
2022 Latest Caselaw 6702 Bom