Prasad S/O Vijay Ingle vs The Chairman Schedule Tribe Caste ...
2022 Latest Caselaw 6520 Bom

WP 5667-2006                                  1                    Judgment

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                    NAGPUR BENCH, NAGPUR.

                  WRIT PETITION NO. 3793 OF 2022

Shri Prasad s/o Vijay Ingle,
aged 18 years, Occu. Student,
R/o Bhawani Vesh, Daryapur,
Amravati - 444803.
                                                                 PETITIONER
                                .....VERSUS.....
The Chairman Schedule Tribe Caste Certificate Scrutiny Committee,
Irwin Chowk, Amravati Division, Amravati.
                                                               RESPONDENT

                Shri Anuj Gandhi, Advocate for the petitioner.
                  Shri N.R. Patil, A.G.P. for the respondent.



CORAM : A. S. CHANDURKAR AND URMILA JOSHI - PHALKE, JJ.

DATE : 11 JULY, 2022.

ORAL JUDGMENT (PER : A.S. CHANDURKAR, J.)

RULE. Rule made returnable forthwith and heard the learned

Counsel for the parties.

2. The tribe claim of the petitioner of belonging to "Thakur"

Scheduled Tribe is pending with the Scrutiny Committee. According to

the petitioner, similar claims of his father as well as brother have been

decided by this Court in Writ Petition Nos. 8244/2018 and 8237/2018

respectively. The petitioner is a Student and hence seeks expeditious

adjudication of his tribe claim.

WP 5667-2006 2 Judgment

3. In light of the aforesaid and as the Scrutiny Committee has

already conducted the Vigilance Enquiry, it is directed to take a decision

on the petitioner's tribe claim within a period of eight weeks from the

date of appearance of the petitioner before the Scrutiny Committee. The

petitioner shall appear before the Scrutiny Committee on 18/07/2022 to

facilitate such adjudication. The order passed be communicated to the

petitioner.

4. Rule is made absolute in aforesaid terms with no order as to

costs.

(URMILA JOSHI - PHALKE, J.) (A.S. CHANDURKAR, J.)

Sumit

Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:12.07.2022 14:23