Dr. Shri Sanjay Prabhkar Harshe ... vs Shri. Ramesh Kashinath Aamle ...
2022 Latest Caselaw 6340 Bom

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                                                                       5-7-2022-CP-15-2022.odt

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR

                                         Contempt Petition No.15 of 2022
                                   Dr. Shri Sanjay Prabhakar Harshe and others
                                                        Versus
                                          Shri Ramesh Kashinath Aamle,
                           President of Kai. Vithobaji Aamle Aadiwasi Shikshan Sanstha,
                                              Bramhapuri, and another


           Office Notes, Memoranda of Coram,
           appearances, Court's orders or directions Court's or Judge's orders
           and Registrar's order
                     Shri A.M. Sudame, Advocate for Respondent No.1.

                                   CORAM : SUNIL B. SHUKRE & G.A. SANAP, JJ.

DATE : 5th JULY, 2022

1. Shri A.M. Sudame, learned counsel, is present for the respondent No.1.

2. Nobody is present for the petitioners.

3. Also, none appears for the respondent Nos.2 and 3.

4. We direct the respondent No.3 to submit his response with regard to the implementation of the directions issued by this Court in Para 7 of its judgment dated 6-8-2021, rendered in Writ Petition No.7898 of 2019, on or before the next date.

5. Stand over for two weeks.

(G.A. SANAP, J.) (SUNIL B. SHUKRE, J.)

Lanjewar

Digitally Signed By :P D LANJEWAR Signing Date:05.07.2022 16:51