Managing Cirector N.W.K.R.T.C vs Baby Nikjat Parveen Babu Darugar
2022 Latest Caselaw 6335 Bom

Citation : 2022 Latest Caselaw 6335 Bom
Judgement Date : 5 July, 2022

Bombay High Court

Managing Cirector N.W.K.R.T.C vs Baby Nikjat Parveen Babu Darugar on 5 July, 2022

Bench: Anuja Prabhudessai

                    Megha                                           906_caf_612_2009.doc



                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                     CIVIL APPLICATION NO.612 OF 2009
                                                    IN
                                  FIRST APPEAL (STAMP) NO.2649 OF 2009

                     Managing Director, N.W.K.R.T.C.,
                     Central Office                                 ...Applicant
                                    Versus
                    Baby Nikhat Parveen Babu Darugar
                    and Ors.                                      ...Respondents
                                                       ...
                    Mr. C.M. Lokesh for the Applicant.
                    Mr. Ketan Joshi for Respondent No.3.

                                                  CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 5th JULY, 2022.

P. C. :-

1. Learned counsel for the Applicant seeks time to verify

whether the compensation as per the impugned judgment has been

deposited. Time is granted.

2. Stand over to 19/07/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.07.06 PARAB 19:27:20 +0530