Kadar Nazir Inamdar vs The State Of Maharashtra
2022 Latest Caselaw 6334 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2523 OF 2021

 Kadar Nazir Inamdar                                     ....APPLICANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 47 OF 2022

Suraj Vijay Agarwal ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

Mr. Aabad Ponda Senior Adv i/by Mr. Ganesh Bhujbal for Applicant in BA/2523/2021 Mr. Aniket Nikam a/w Mr. Piyush Toshnival a/w Mr.Ashish Satpute a/w Mr. Vivek Arote i/by Mr. Amit Icham for Applicant in BA/47/2022 Ms. A. S. Pai GP a/w Ms. Ujwala Pawar Spl PP a/w Mr. P. H.

 Gaikwad APP- for State

        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 5th July, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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