Union Bank Of India vs Deputy Commissioner Of Sales Tax ...
2022 Latest Caselaw 6331 Bom

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         MEERA
MEERA    MAHESH
MAHESH   JADHAV
         Date:
JADHAV   2022.07.06
         15:37:21            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         +0530
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION NO.248 OF 2020

            Union Bank of India                          ....Petitioner
                      V/s.

            Deputy Commissioner of Sales Tax & Ors. ...Respondents

                                               ----

Ms Savita Nangare i/b Atham Legal for Petitioner

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CORAM : K.R. SHRIRAM & MILIND N. JADHAV JJ DATED : 5th JULY 2022

P.C. :

1 Counsel states that Full Bench Judgment on the issue of priority

between the statutory authority and secured lenders is yet to be delivered

and, therefore, requests the matter be stood over to 23rd August 2022.

2 Stand over to 23rd August 2022.

(MILIND N. JADHAV, J.) (K.R. SHRIRAM, J.)

Meera Jadhav