The Tata Power Company Limited vs Maharashtra Electricity ...
2022 Latest Caselaw 6218 Bom

            Digitally signed
            by CHITRA
CHITRA   SANJAY                                     901-OS-WP-2707-2021.DOC
SANJAY   SONAWANE
SONAWANE Date:
            2022.07.02
            17:04:57 +0530




  Chitra
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION NO. 2707 of 2021
                                    WITH
                 INTERIM APPLICATION NO.15 OF 2022
                                        IN
                       WRIT PETITION NO.2707 OF 2021
  The Tata Power Company Ltd                                 ...Petitioner
       Versus
  Maharashtra Electricity Regulatory Commission            ...Respondent


  Mr Darius Khambata, Senior Advocate a/w Mr Anand
       Shrivastava, Mr Karan Rukhana, Mr Shivam Sinha i/b
      Mr Smit Shah for the Petitioner.
  Mr Harinder Toor, a/w Mr Ratnakar Singh for the Respondent No.1.
  Mr Sanjay Sen, a/w Ms Deepa Chawan, Mr Hemant Singh,
       Mr Rahul Gaikwad, Mr Lakshyajit Singh Bagdwal,
      Ms Reshma Nathani, Mr Aman Jhawar i/b Gravitas Legal, for
       applicant in IA No.15/2022.


                               CORAM     G.S. Patel &
                                         Prithviraj K Chavan, JJ.

DATED: 1st July 2022. PC:-

1. Arguments concluded. Reserved for Judgment.

(Prithviraj K Chavan, J) (G. S. Patel, J)

1st July 2022