The Manager, The New India ... vs Smt. Rekha Sachin Salunkhe And Ors
2022 Latest Caselaw 6214 Bom

                      P.H. Jayani                                       37(A) FAST22747.2021.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                       INTERIM APPLICATION NO. 3741 OF 2021
                                                         IN
                                        FIRST APPEAL (ST.) NO. 22747 OF 2021

                      The Manager,
                      The New India Assurance Co. Ltd., Satara          .... Applicant
                                v/s.
                      Smt. Rekha Sachin Salunkhe and ors.               .... Respondents


                      Ms. Karishma Jhaveri i/b. Navdeep Vora and Associates
                      for the Appellant in FAST/22747/2021 and IA/3741/2021.
                      Mr. Pritesh K. Bohade for Respondent Nos.1 to 3 and 5
                      in FAST/22747/2021 and for the Applicants in IA/2514/2022.


                                               CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 01st JULY, 2022.

P. C. :-

. Since the entire amount of compensation is deposited as per the

impugned judgment and award dated 03/04/2021, execution and

implementation of the impugned judgment and award is stayed

pending hearing of the Appeal.

2. Interim Application stands disposed of.

PREETI (SMT. ANUJA PRABHUDESSAI, J.) H JAYANI Digitally signed by PREETI H JAYANI Date: 2022.07.06 17:57:10 +0530