Ranjana Pandurang Bodas And Ors vs Vinayak Mahadev Khadilkar And Ors
2022 Latest Caselaw 819 Bom

                                                                     17-FAST-9234-2021.DOC

         Digitally
         signed by
         TRUPTI
TRUPTI   SADANAND
SADANAND BAMNE
BAMNE    Date:
         2022.01.21
         00:25:34
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         +0530
                                       CIVIL APPELLATE JURISDICTION
                                INTERIM APPLICATION (ST.) NO. 9235 OF 2021
                                                    IN
                                   FIRST APPEAL (ST.) NO. 9234 OF 2021

                      Ranjana Pandurang Bodas & Ors.                      ...Applicants
                               Versus
                      Vinayak Mahadev Khadilkar & Ors.                    ...Respondents
                                                   ......
                      Mr.G. S. Godbole i/b. Mr. Parag M. Tilak for the Applicants.
                      Mr. Kuldeep Nikam for Respondent Nos. 1, 2 and 4.
                                                   ......
                                            CORAM:         V.G.BISHT, J.

                                            DATE:          20th January, 2022
                      PC:-                                 (Through Video Conferencing )

1. Learned counsel for respondent Nos. 1, 2 and 4 seeks short accommodation.

2. Learned counsel for the applicants submits that the applicants apprehend that the Court Commissioner may go ahead with the matter.

3. The Court Commissioner shall not go ahead with the matter pursuant to the impugned judgment and order dated 28th January, 2021 till the next date.

4. Stand over to 14th February, 2022.

                                                                    (V.G.BISHT, J. )




                      Trupti                                                                 1/1