Mayfair Hgousing Private Limited vs Nainraj Enterprises Private ...
2022 Latest Caselaw 734 Bom

Citation : 2022 Latest Caselaw 734 Bom
Judgement Date : 19 January, 2022

Bombay High Court

Mayfair Hgousing Private Limited vs Nainraj Enterprises Private ... on 19 January, 2022

Bench: S.J. Kathawalla, Milind N. Jadhav

Digitally signed by
SWAROOP SWAROOP
SHARAD SHARAD PHADKE
Date: 2022.01.19
PHADKE
Kanchan P Dhuri 1 / 1
19:43:08 +0530
3-APP-374-2014.odt

IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 374 OF 2014
IN
SUMMONS FOR JUDGMENT NO. 6 OF 2013
IN
SUMMARY SUIT NO. 847 OF 2012
Nainraj Enterprises Pvt. Ltd. ... Appellant
Versus
Mayfair Housing Pvt. Ltd. ... Respondent
WITH
APPEAL NO. 581 OF 2015
IN
COMPANY PETITION NO. 341 OF 2011
.........
Mr. Nishant Sasidharan alongwith Mr. Nivit Srivastava and Ms. Sneha Patil instructed
by Maniar Srivastava Associates for the Appellant in APP-581-2015 and for the
Respondent in APP-374-2014.
Mr. Doorgaprasad Poojari instructed by PDS Legal for the Appellant in APP-374-2015
and for the Respondent in APP-581-2015.
Ms. Kavita Ambekar, Taxing Master and In-charge Execution Department, present.
.........
CORAM : S.J. KATHAWALLA AND
MILIND N. JADHAV, JJ.

DATED : JANUARY 19, 2022.

(through video-conferencing) P.C. :-

Stand over to 27th January, 2022.

( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )