Jayashree Shaligram Nyati vs Saraswati Vidya Prasarak Mandal ...
2022 Latest Caselaw 664 Bom

                                                  1                              959 wp.523.20 anr.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                              BENCH AT AURANGABAD.
                                959 WRIT PETITION NO.523 OF 2020
                                 WITH CA/755/2020 IN WP/523/2020
                                       WITH WP/399/2020

                     SARASWATI VIDYA PRASARAK MANDAL BHUSAWAL
                         THROUGH ITS PRESIDENT AND OTHERS
                                       VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS
                                              ...
      Advocate for Petitioners : Mr. V. J. Dixit, i/b Mr. Sushant V. Dixit.
      AGP for Respondent/State: Mr. S. P. Tiwari.
      Advocate for Respondent Nos.2 to 5: Mr. Bolkar.
                                              ...


                                           CORAM : S. V. GANGAPURWALA &
                                                   SHRIKANT D. KULKARNI, JJ.

                                           DATE       :   18th January, 2022.
      P.C.:

      .         It is submitted that the judgment delivered at the Principal Seat

has been assailed before the Apex Court. The Apex Court has stayed

the judgment delivered at the Principal Seat. The same would have

relevance in the present matter.

2 It is further submitted that the Apex Court has given the date for

the said matter of 4th February, 2022.

3 In light of that, place the matter on 15th February, 2022.

4 Interim orders passed earlier to continue till then.

[ SHRIKANT D. KULKARNI, J. ] [ S. V. GANGAPURWALA, J. ] nga