Nasir Mohammedail Yeligar vs The State Of Maharashtra
2022 Latest Caselaw 662 Bom

Citation : 2022 Latest Caselaw 662 Bom
Judgement Date : 18 January, 2022

Bombay High Court

Nasir Mohammedail Yeligar vs The State Of Maharashtra on 18 January, 2022

Bench: M. G. Sewlikar

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                  929 BAIL APPLICATION NO.1730 OF 2021

                NASIR MOHAMMEDAIL YELIGAR
                           VERSUS
                 THE STATE OF MAHARASHTRA
                              ...
         Advocate for Applicant : Shri R.A.Jaiswal h/f.
                           Shri Shailesh S.Chapalgaonkar
           APP for Respondent : Shri G.O.Wattamwar
                              ...
                CORAM : M. G. SEWLIKAR, J.

Date: January 18, 2022 ...

PER COURT :-

1. Learned APP for the respondent-State seeks time to cite

Judgments.

2. Stand over to 21st January, 2022.

( M. G. SEWLIKAR, J. )

SPT

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