Nilesh Yohan Tambe And Others vs Sunita Nilesh Tambe
2022 Latest Caselaw 362 Bom

                                            (1)                    43 cra 100.18

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

                 43 CRIMINAL REVISION APPLICATION NO.100 OF 2018

                             NILESH YOHAN TAMBE AND OTHERS
                                          VERSUS
                                   SUNITA NILESH TAMBE

                                             ...
                     Advocate for Applicants : Mr. Awasarmol Rahul O.
                      Advocate for Respondent : Mr. More Abhijit S.
                                             ...

                                        CORAM :   M.G. SEWLIKAR, J.

DATE : 10th January, 2022

P.C.:-

Learned counsel Shri Awsarmol seeks time to go through the

judgments cited by learned counsel for the respondent. Stand over to 25 th

January, 2022.

[M.G. SEWLIKAR, J.]

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