Shaheen Sayeed And Anr vs Asstt. Commissioner Of Customs ...
2022 Latest Caselaw 252 Bom

           Digitally
                                                                                2-APL-1467-2018.doc
           signed by
           SHAGUFTA
SHAGUFTA   Q PATHAN
Q PATHAN   Date:
           2022.01.07
           16:42:35
           +0530



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CRIMINAL APPELLATE JURISDICTION

                                     CRIMINAL APPLICATION NO. 1467 OF 2018


                        Shaheen Sayeed & Anr.                             ...Applicants
                             Versus
                        Asstt. Commissioner of Customs & Anr.             ...Respondents


                        Mr. Rizwan Merchant i/b Mr. Rizwan Merchant & Associates for the
                        Applicants

                        None for the Respondent No. 1

                        Ms. Veera Shinde, A.P.P for the Respondent No2-State


                                                 CORAM : REVATI MOHITE DERE, J.

(THROUGH VIDEO-CONFERENCING) THURSDAY, 6th JANUARY 2022

P.C. :

1 Learned A.P.P informs that Mrs. Mane, appearing for the

respondent No.1, has met with an accident. She requests that the matter be

kept on 17th January 2022.

2 At this stage, learned counsel for the applicant seeks time to

file compilation of judgments, on which he proposes to rely. The same be

filed in the Registry within one week from today and an advance copy

SQ Pathan 1/2 2-APL-1467-2018.doc

thereof be served on the learned counsel for the respondent No.1 and on the

learned A.P.P.

3 Stand over to 17th January 2022.

REVATI MOHITE DERE, J.

SQ Pathan                                                                           2/2