M/S. Ashok Commercial ... vs Ariisto Developers Private ...
2022 Latest Caselaw 248 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                                         [ COMMERCIAL DIVISION ]

                                             COMMERCIAL SUMMARY SUIT NO.271 OF 2017
                                                          ALONG WITH
                                                SUMMONS FOR JUDGMENT NO.93 OF 2017

                           Ashok Commercial Enterprises and Anr.                       .. Plaintiffs
                                              Vs.
                           Ariisto Developers Pvt. Ltd. and Anr.                       .. Defendants


                           Ms. Rupali Modi, i/by Pradhan & Co., for the Plaintiffs.
                           None for the Defendants.


                                                                     CORAM : A. K. MENON, J.

DATE : 6TH JANUARY, 2022. [ THROUGH VIDEO CONFERENCE ]

P.C. :

At the request of the learned counsel for the plaintiffs, in order to

enable her to comply with the order dated 11 th January 2021, list the Suit,

along with Summons for Judgment, on 13 th January 2022.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

23-COMSS-271-2017 & SJ-93-2017.doc ABHAY DIXIT ABHAY Date:

2022.01.07 DIXIT Dixit 16:26:28 +0530