Ifci Factors Ltd vs Glodyne Ventures And Holding ...
2022 Latest Caselaw 192 Bom

                                                                                 3-SJ-90-2017.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                    SUMMONS FOR JUDGMENT NO.90 OF 2017
                                                   IN
                                  COMMERCIAL SUMMARY SUIT NO.385 OF 2016

                   IFCI Factors Limited                                ...Plaintiff
                              vs.
VISHAL             Glodyne Ventures and Holding Pvt. Ltd.              ...Defendant
SUBHASH
PAREKAR
                   None for the Plaintiff
Digitally signed
by VISHAL
                   Ms. Siddha Pameha, for Defendant Nos. 2 and 3.
SUBHASH
PAREKAR
Date: 2022.01.05
19:26:30 +0530                              CORAM :      N. J. JAMADAR, J.

DATE : JANUARY 05, 2022

(THROUGH VIDEO CONFERENCING)

P.C.:

. None present for the plaintiff.

2. List on 8th February, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1