Pundlik S/O Shankar Mapari And ... vs State Of Maharashtra Thr. ...
2022 Latest Caselaw 190 Bom

Citation : 2022 Latest Caselaw 190 Bom
Judgement Date : 5 January, 2022

Bombay High Court

Pundlik S/O Shankar Mapari And ... vs State Of Maharashtra Thr. ... on 5 January, 2022

Bench: A.S. Chandurkar, Surendra Pandharinath Tavade

   29-WP-4219-21                                                                                                                    1/1


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH, NAGPUR.

                                        WRIT PETITION NO.4219 OF 2021

                        Pundlik s/o Shankar Mapari, Sambhaji Nagar Buldhana and ors.
                                                                   -vs-
           State of Maharashtra, Thr. Secretary, Dept. of Agriculture, Animal Husbandry, Dairy
                             Development and Fisheries, Mantralaya, Mumbai and ors.
     ---------------------------------------------------------------------------------------------------------------------------------
   Office notes, Office Memoranda of
   Coram, appearances, Court's orders                                     Court's or Judge's Orders.
   or directions and Registrar's orders.


                                         Shri J. B. Kasat, Advocate for petitioners.
                                         Shri A. M. Deshpande, Additional Government Pleader for
                                         respondent No.1.

                                         CORAM : A. S. CHANDURKAR AND SURENDRA P. TAVADE, JJ.

DATE : January 05, 2022

The learned counsel for the petitioner by relying upon the judgment of this Court in Writ Petition No.2222/2002 dated 15/02/2019 submits that the petitioners have been discriminated again by not granting the benefits of the aforesaid judgment though the respondent No.2 was a party therein.

Issue notice for final disposal, returnable in four weeks. Shri A. M. Deshpande, learned Additional Government Pleader waives notice for respondent No.1. Humdast for other respondents.

(Surendra P. Tavade, J.) (A. S. Chandurkar, J.)

Asmita

Digitally signed byASMITA ADWAIT BHANDAKKAR Signing Date:06.01.2022 10:35:26