Nainraj Enterprises Pvt. Ltd. ... vs Mayfair Housing Pvt. Ltd
2022 Latest Caselaw 1005 Bom

                                                                                     2.os.app.374.14_SJ.6.13-.doc

R.M. AMBERKAR
 (Private Secretary)
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                                  O.O.C.J.

                                                    APPEAL NO. 374 OF 2014
                                                             IN
                                              SUMMONS FOR JUDGMENT NO. 6 OF 2013
                                                             IN
                                                 SUMMARY SUIT NO. 847 OF 2012

                       Nainraj Enterprises Pvt. Ltd.                                 .. Appellant
                                Versus
                       Mayfair Housing Pvt. Ltd.                                     .. Respondent
                                                                WITH
                                                         APPEAL NO. 581 OF 2015
                                                                  IN
                                                     COMPANY PETITION NO. 341 OF 2011

                                                    ....................
                        Mr. Nishant Sasidharan a/w. Mr. Nivit Srivastava and Ms. Sneha Patil
                         i/by Maniar Srivastava Associates for the Appellant in APP-581-2015 and
                         for the Respondent in APP-374-2014
                        Mr. Doorgaprasad Poojari i/by PDS Legal for the Appellant in APP-374-
                         2015 and for the Respondent in APP-581-2015
                        Ms. Kavita Ambekar, Taxing Master and In-charge Execution
                         Department present
                                                     ...................

                                                          CORAM : S.J. KATHAWALLA &
                                                                  MILIND N. JADHAV, JJ.

DATE : JANUARY 27, 2022 (Through Video Conferencing)

P.C.:

. The Chief Manager, Bank of Baroda, Santacruz (W) Branch,

Mumbai shall remain present before this Court on 28th January, 2022 at

11.00 a.m.

[ MILIND N. JADHAV, J. ] [S.J. KATHAWALLA, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:

AMBERKAR 2022.01.27 16:01:53 1 of 1 +0530