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Murlidhar Premraj Kabra Lrs ... vs Ganeshlal Babulal Sawa Lrs ...
2022 Latest Caselaw 1965 Bom

Citation : 2022 Latest Caselaw 1965 Bom
Judgement Date : 25 February, 2022

Bombay High Court
Murlidhar Premraj Kabra Lrs ... vs Ganeshlal Babulal Sawa Lrs ... on 25 February, 2022
Bench: Mangesh S. Patil
                                       1


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                      920 SECOND APPEAL NO.227 OF 2021

        MURLIDHAR PREMRAJ KABRA LRS PANKAJ AND ANOTHER
                           VERSUS
        GANESHLAL BABULAL SAWA LRS SUBHASH AND OTHERS

                                       ...
                Advocate for Appellants : Mr. P.S. Shendurnikar
       Advocate for Respondents no. 1a to 1e and 2 : Ms. Karishma Sarin
                              h/f. Mr. K.C. Sant
                                       ...

                                CORAM      : MANGESH S. PATIL, J.

DATE : 25 FEBRUARY 2022

PC :

Heard both sides.

2. There is one more appeal bearing SA/104/2022 against

the selfsame judgment and order. However, since there was delay, it

has been condoned and is yet to be registered.

3. List both these second appeals for admission on

11-03-2022.

[ MANGESH S. PATIL ] JUDGE arp/

 
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