Mukesh Nenshi Gala vs Anita Rajinder Rishi And 2 Ors
2022 Latest Caselaw 1688 Bom

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                          SHARAD                                                    7. os comapl 24554-21.doc
                                    SHARAD PHADKE
                                    Date: 2022.02.19
                          PHADKE    20:06:12 +0530




R.M. AMBERKAR
  (Private Secretary)
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                                 O.O.C.J.

                             COMMERCIAL APPEAL (L) NO. 24554 OF 2021
                                              IN
                                CHAMBER SUMMONS NO. 35 OF 2020
                                              IN
                           COMM. EXECUTION APPLICATION NO. 252 OF 2019
                                              IN
                              SUMMONS FOR JUDGMENT NO. 39 OF 2017
                                              IN
                               COMM. SUMMARY SUIT NO. 140 OF 2017

                                             WITH
                              INTERIM APPLICATION(L) NO. 25355 OF 2021
                                               IN
                              COMMERCIAL APPEAL (ST) NO. 24554 OF 2021

                  Mukesh Nenshi Gala                                              .. Appellant
                            Versus
                  Anita Rajinder Rishi and Ors.                                   .. Respondents
                                              ....................
                   Mr. Shreepad Murthy a/w. Mr. Tushar Kadam and Ms. Abha Patel i/by
                    MDP & Partners for Appellants
                   Mr. Prathamesh Kamat a/w. Mr. Nakul Jain and Ms. Bency
                    Ramakrishnan i/by Mr. Akash Menon for Respondent No.1
                                              ...................

                                                          CORAM : S.J. KATHAWALLA &
                                                                  MILIND N. JADHAV, JJ.

DATE : FEBRUARY 18, 2022

P.C.:

. By consent of the parties, stand over to 28th March, 2022.

[ MILIND N. JADHAV, J. ] [S.J. KATHAWALLA, J.]

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