Spintech Textile Industries, ... vs State Of Maharashtra, Thr. ...
2022 Latest Caselaw 1636 Bom

    28.WP.3998.21                                                     ..1..


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                      CIVIL WRIT PETITION NO. 3998 OF 2021
                                         Spintech Textile Industries
                                                     -vs-
         State of Maharashtra, Thr. its Principal Secretary, Dept. of Industries, Energy and Labour,
                                        Mantralaya, Mumbai and Ors.

    ---------------------------------------------------------------------------------------------------------------------------------
    Office notes, Office Memoranda of
    Coram, appearances, Court's orders                                   Court's or Judge's Orders.
    or directions and Registrar's orders.
                                      Mr M. R. Johrapurkar, Advocate for petitioner
                                      Ms K. R. Deshpande, AGP for respondent Nos. 1 to 4

                                      CORAM: A. S. CHANDURKAR AND G. A. SANAP, JJ.

DATE : 16.02.2022

Reply has been filed on behalf of the respondent No.3, in which it has been stated that a review application has been filed by the State Government seeking review of the Judgment in Writ petition No. 2209 of 2018. The notices have been issued on the application for condonation of delay on 17.01.2020.

The learned Assistant Government Pleader to obtain the recent status of those proceedings.

Stand over two weeks.

(G. A. SANAP, J.) (A. S. CHANDURKAR, J.)

Namrata

Signed By:NAMRATA YOGESH DHARKAR P. A.

High Court Nagpur Signing Date:16.02.2022 17:41