Imtiyaz Intajar Khan vs The State Of Maharashtra
2022 Latest Caselaw 1574 Bom

Citation : 2022 Latest Caselaw 1574 Bom
Judgement Date : 15 February, 2022

Bombay High Court

Imtiyaz Intajar Khan vs The State Of Maharashtra on 15 February, 2022

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1342 OF 2012

 Imtiyaz Intajar Khan                                     ....APPELLANT
              V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr Amit Mane, Adv for Appellant Ms M M Deshmukh, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 15th February, 2022 P.C. :