Vasant S/O Shankarrao Katkar vs Vidarbha Konkan Gramin Bank, ...
2022 Latest Caselaw 1573 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1624 OF 2021
                              In
                        STAMP NO. OF

 Vasant S/o Shankarrao Katkar                             ....PETITIONER
             V/S
 Vidarbha Konkan Gramin Bank, Nagpur                    ....RESPONDENT

Through General Manager Or Senior Administrator And Others

SHYAMSUNDAR AJAY MOHTA for Petitioner MRS. RADHIKA BAJAJ for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 15th February, 2022 P.C. :

Heard Mr. S.A. Mohta, Adv. for Petitioner, Mrs. Radhika Bajaj, Adv. for Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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