Unity Small Finance Bank Ltd vs Msm Networks Enterprises And ...
2022 Latest Caselaw 1413 Bom

                                                                       10. IA 303-22.doc

        Digitally
        signed by
        LAXMI
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
LAXMI    SUBHASH
SUBHASH SONTAKKE
SONTAKKE Date:
        2022.02.10
        15:20:59
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
        +0530




                                  INTERIM APPLICATION NO. 303 OF 2022
                                                  IN
                                EXECUTION APPLICATION (L) NO. 484 OF 2022

                     Unity Small Finance Bank Ltd.                   ..Applicant/Org. Claimant
                     IN THE MATTER BETWEEN
                     Centrum Financial Services Ltd.                ...Claimant/Org. Claimant
                            Vs.
                     MSM Networks Enterprises & Anr.                             ..Respondents

                                                     ....
                     Ms Disha Karambar with Priya Rita & Omkar Dalvi i/b. Disha Karambar
                     & Associates for the Applicant.
                                                     ....

                                                     CORAM:- B. P. COLABAWALLA,J.

DATE :- FEBRUARY 9, 2022.

P. C.:

1. In order to enable the Advocate appearing on behalf of the

Applicant to serve the above Application on the Respondents/Judgment

Debtors, stand over to 18th February, 2022.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                                               ( B. P. COLABAWALLA, J. )

                     Laxmi                               1/1