Sanjay D Gupta vs Rajeev Goyal
2022 Latest Caselaw 1368 Bom

                                                                        8. IA 80-20..doc


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
         signed by
         LAXMI
LAXMI    SUBHASH
SUBHASH  SONTAKKE
SONTAKKE Date:
         2022.02.09
         16:44:07
         +0530
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                         IN ITS COMMERCIAL DIVISION
                                   INTERIM APPLICATION NO. 80 OF 2022
                                                  IN
                           COMMERCIAL EXECUTION APPLICATION (L) NO. 8346 OF 2020
                                                  IN
                                COMMERCIAL SUMMARY SUIT NO. 78 OF 2017

                      Sanjay D. Gupta                                           ..Applicant
                                                                           (Orig. Decree Holder)
                              Vs.
                      Rajeev Goyal                                                ..Judg. Debtor
                                                                                 (Orig. Defendant)
                                                       .....
                      Mr. Atul Daga with Suraj Iyer & Mani Thevar i/b. Ganesh & Co. for the
                      Applicant.
                      Mr. A. M. Saraogi for the Respondent.
                                                       .....
                                                      CORAM:- B. P. COLABAWALLA,J.

DATE :- FEBRUARY 8, 2022.

P. C.:

1. Place the above matter on 15th February, 2022. The

statement made on behalf of the Judgment Debtor as recorded in the

order dated 12th January, 2022 shall continue till 18th February, 2022.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                                                ( B. P. COLABAWALLA, J. )


                      Laxmi                               1/1