Smt. Kusum Baban Raskar And Ors vs Meerabai Maruti Chede And Ors
2022 Latest Caselaw 1364 Bom

                                     .. 1 ..

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      13 SECOND APPEAL NO.669 OF 2016

                SMT. KUSUM BABAN RASKAR AND ORS
                                VERSUS
                MEERABAI MARUTI CHEDE DECEASED
             THROUGH LRS. SANGITA SANJAY BHUJBAL
                               AND ORS.
                                   ...
Mr. S.S. Dixit, Advocate for the appellants.
Mrs. M.A. Kulkarni, Advocate for respondent nos.1 to 4.
                                   ...
                                 WITH
                     CIVIL APPLICATION NO.11444 OF 2021
                                     ....

                                    CORAM :        MANGESH S. PATIL, J.

                                    DATE :        08-02-2022

PER COURT :

.                 After hearing both the sides, it appears that the matter

pertains to the right of daughters to receive share. In view of the

Constitution Bench Judgment in Vineeta Sharma Vs. Rakesh Sharma

and Others, (2020) 9 SCC 1, final hearing of the matter stands

expedited.

2. List the Second Appeal along with pending Civil

Application for final hearing on 24-02-2022.

( MANGESH S. PATIL ) JUDGE

Gajanan