Nandu Dada Survase vs The State Of Maharashtra
2022 Latest Caselaw 1262 Bom

Citation : 2022 Latest Caselaw 1262 Bom
Judgement Date : 3 February, 2022

Bombay High Court

Nandu Dada Survase vs The State Of Maharashtra on 3 February, 2022

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1106 OF 2012

 Nandu Dada Survase                                      ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Ms Shraddha Sawant, Appntd Adv for Appellant Ms Veera Shinde, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 3rd February, 2022 P.C. :