Inderjeet Kaur vs Vijay Vasant Angne And Anr
2022 Latest Caselaw 1226 Bom

      IRESH       Digitally signed by IRESH
                  SIDDHARAM MASHAL
      SIDDHARAM   Date: 2022.02.02
      MASHAL      15:12:19 +0530




                                                                              13.2925.14 WP.doc

ISM
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                 CIVIL WRIT PETITION NO. 2925 OF 2014

          INDERJEET KAUR                                              ....PETITIONER

                    V/s.

          VIJAY VASANT ANGNE AND ANR                                  .....RESPONDENTS

          Mr. Makrand Kale i/b Mr. Vidnyan Daware advocate for the Petitioner
          None for Respondent no. 1

                                              CORAM :   NITIN W. SAMBRE, J.

                                              DATE:     FEBRUARY 2, 2022.

          P.C.:

          1)        Learned counsel for the Petitioner, by way of last chance seeks

time of two weeks so as to enable him to place on record copy of

Judgment and Decree so also order of attachment and other relevant

documents.

2) Liberty as prayed is granted.

3) As the matter is pending since 2014 for admission, by way of

last chance, stand over to 21/02/2022.

[NITIN W. SAMBRE, J.]