Patel Social Group vs Kamla Real Estate Hub Pvt. Ltd
2022 Latest Caselaw 1212 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 54 OF 2017

                                                               IN

                                         COMMERCIAL SUMMARY SUIT NO. 177 OF 2016



                        Patel Social Group                                     ...    Plaintiff
                                   vs.
                        Kamla Real Estate Hub Pvt. Ltd.                        ...    Defendant


                        Ms. Khyati Pandit i/b. M/s. Dhru & Co. for the Plaintiff.
                        Ms. Vedanshi Shah i/b. Mr. Bipin Joshi for the Defendant.



                                                                 CORAM : A. K. MENON, J.

DATED : 2nd FEBRUARY, 2022 [ THROUGH VIDEO CONFERENCE ]

P.C. :

List the Summons for judgment for hearing and final disposal on

9th February, 2022.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.02.03 15:14:49 22-SJ-54-2017-COMSS-177-2017.odt +0530

rrpillai