United India Insurance Company ... vs Smt. Padmaja Pradeep Patil And Ors
2022 Latest Caselaw 13348 Bom

                                                                            502 .IA.30427.22 in FAST.31798.22.doc



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                          INTERIM APPLICATION NO. 30427 OF 2022
                                                             IN
                                            FIRST APPEAL (ST.) NO. 31798 OF 2022


                      United India Insurance Company Limited        ...     Applicant/Appellant

                                 Versus

                      Padmaja Pradeep Patil & Ors.                  ...     Respondents



                      Ms. Varsha Chavan for the Applicant/Appellant.


                                                        CORAM :      R.I. CHAGLA, J.
                                                        DATED :     20th DECEMBER, 2022.
                      ORDER :

1 By this Interim Application the Applicant/Appellant has

sought condonation of delay of 88 days in filing the First Appeal against

judgment and award dated 06.05.2022 passed by the Member, M.A.C.T.,

Kolhapur in M.A.C.P. Application No.618 of 2013.

2 Issue notice to the Respondents, returnable on 06.02.2023.

(R.I. CHAGLA, J.) Digitally signed by WAISHALI WAISHALI SUSHIL SUSHIL WAGHMARE WAGHMARE Date:

2022.12.21 17:38:50 Waghmare 1/1 +0530