Joan Joseph Bardeskar vs The State Of Maharashtra And Ors
2022 Latest Caselaw 13230 Bom

Citation : 2022 Latest Caselaw 13230 Bom
Judgement Date : 19 December, 2022

Bombay High Court

Joan Joseph Bardeskar vs The State Of Maharashtra And Ors on 19 December, 2022

Bench: N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                 CR. APPLICATION NO. 2 OF 2021

 Joan Joseph Bardeskar                                     ....APPLICANT
             V/S
 The State Of Maharashtra And Ors                       ....RESPONDENT

Mr. Rajiv Patil, Senior Adv. a/w Ms. Vrushali Maindad a/w Mr. Shaheen Kapadia a/w Ms. Shrushti Tupe Adv. for Applicant Mr. Hrishikesh Mundargi a/w Mr. Meghdeep Oak Adv. for R.

Mr. A. A. Palkar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 19th December, 2022 P.C. :