Mangesh S/O Rajkishor Jagtap vs State Of Mah. Thr. Pso Ps ...
2022 Latest Caselaw 13035 Bom

                                                      1                                    7 criwp446.22.odt


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       : NAGPUR BENCH : NAGPUR.

                                CRIMINAL WRIT PETITION NO. 446 OF 2022
                                       MANGESH S/o RAJKISHOR JAGTAP
                                                     VERSUS
                             STATE OF MAH. , THRU. P.S.O., P.S., HUDKESHWAR, NAGPUR
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           Office Notes, Office Memoranda of                         Court's or Judge's Order
           Coram, appearances, Court's Orders
           or directions and Registrar's order
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                                     Mr. R. M. Patwardhan, Advocate for the petitioner.
                                     Mr. S. A. Ashirgade, A. P. P. for the respondent/State.

                                             CORAM : G. A. SANAP, J.

DATE : DECEMBER 14, 2022.

1. Mr. R. M. Patwardhan, learned advocate for the petitioner prays for time to place on record the judgments of the Hon'ble Apex Court.

2. Stand over Christmas vacation.

JUDGE Diwale

Digitally signed byPARAG PRABHAKARRAO DIWALE Signing Date:14.12.2022 17:22