Amit Balasaheb Chandole vs Union Of India And Ors
2022 Latest Caselaw 12706 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1546 OF 2021

 Amit Balasaheb Chandole                                  ....APPLICANT
            V/S
 Union Of India And Ors.                               ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2890 OF 2022

Marath Sashidharan ....APPLICANT V/S Directorate Of Enforcement And Anr ....RESPONDENT

Mr. Amit Desai, Sr. Advocate a/w Kushal Mor, Dhiren Shah, Gopal Krishna Iyer, Kunal Bilaney, Mamta Harwani & Riddhi Dhamecha for Applicant in BA/2890/2022. Mr. Rajiv Chavan, Sr. Advocate a/w Priyanka Dubey, Megha Gupta & Aamrin Malik i/b Hedgehog & Fox for Applicant in BA/1546/2022.

Ms. A. A. Takalkar, APP for State. Mr. H. S. Venegavkar a/w Ayush Kedia, Kamar Ali Shaikh & Bharat Mirchandani for Respondent - ED

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 6th December, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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