Canara Bank vs Sks Power Generation ...
2022 Latest Caselaw 12672 Bom

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2022.12.07
             18:34:19 +0530




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                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION.
                                           COMMERCIAL APPEAL NO.144 OF 2022
                                                                  IN
                                          SUMMONS FOR JUDGMENT NO.42 OF 2021
                                                         ALONG WITH
                                         INTERIM APPLICATION (L) NO.27867 OF 2021
                                                         ALONG WITH
                                         INTERIM APPLICATION (L) NO.24717 OF 2021


                                   Canara Bank                         ]   ...      Appellant

                                             Vs.

                                   SKS Power Generation (Chhattisgarh) ]
                                   Ltd.                                ]   ...     Respondent

                                                         ALONG WITH
                                         INTERIM APPLICATION (L) NO.7302 OF 2022
                                                         ALONG WITH
                                                   APPEAL (L) NO.29826 OF 2021
                                                                  IN
                                          SUMMONS FOR JUDGMENT NO.42 OF 2021
                                                         ALONG WITH
                                         INTERIM APPLICATION (L) No.31850 OF 2021
                                                         ALONG WITH
                                         INTERIM APPLICATION (L) No.31868 OF 2021

                                   AJN
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                       ALONG WITH
         INTERIM APPLICATION (L) No.31840 OF 2021
                             ...
Mr. Prakash Shinde with Ms. Niyati Merchant, Mr. Yash Dhruva
and Mr. Harsh Sheth i/b MDP & Partners for the appellant in
Commercial Appeal No.144 of 2022.

Mr. Abhishek Singh i/b Ms. Rama Subramanian for appellant in
Appeal (L) No.29826 of 2021.

Mr. Venkatesh Dhond, senior counsel with Mr. Rohan Kelkar,
Ms. Vinodini Srinivasan, Ms. Poorva Garg and Mr. Simon
Mascarenhas i/b Mulla & Mulla & Craigie Blunt & Caroe for
respondent in Commercial Appeal No.144 of 2022 and for
respondent No.1 in Appeal (L) No.29826 of 2021 and for
applicant in Interim Application (L) No.7302 of 2022.
                                ...
                       CORAM : K.R. SHRIRAM &
                               KAMAL KHATA, JJ.

DATED : 06TH DECEMBER, 2022. P.C.:-

At the request of appellant in Commercial Appeal No.144 of 2022, stand over to 13/12/2022.

[KAMAL KHATA, J.] [K.R. SHRIRAM, J.]

AJN