Bajaj Allianz General Insurance ... vs Nivedita Rakesh Soni And Ors
2022 Latest Caselaw 12662 Bom

                                                                18.IA.16941.22 in FA.824,22.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                    INTERIM APPLICATION NO. 16941 OF 2022
                                      IN
                         FIRST APPEAL NO. 824 OF 2022


Bajaj Allianz General Insurance Co. Ltd.               ...        Appellant
                                                                (Orig. Insurer)
           Versus

Nivedita Rakesh Soni & Ors.                            ...        Respondents



Mr. D.S. Joshi, Pradyuman Thakurdesai, Tejas Baviskar for the Appellant.
Mr. Uday Mehta for Respondent Nos.1 to 4.


                                   CORAM :        R.I. CHAGLA, J.
                                   DATED :    6th DECEMBER, 2022.


ORDER :

1 The Appellant has sought stay of the operation,

implementation and execution of the impugned judgment and award

dated 17.12.2021 passed by the M.A.C.T. Mumbai in M.A.C.P. No.2325 of

2016.

2 The learned Advocate appears for Respondent Nos.1 to 4.

Issue notice to Respondent No.5, returnable on 16.01.2023.

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18.IA.16941.22 in FA.824,22.doc

3 The learned Advocate for the Appellant states on instructions

that the Appellant undertakes to deposit entire amount awarded with

accrued interest within a period of six weeks from the date of this order.

Statement is accepted.

4 In view of the statement, relief is granted in terms of prayer

clause (a) of the Interim Application subject to deposit of the above

amount. If the Appellant fails to deposit the entire amount within the

period of six weeks, ad-interim relief shall stand vacated without further

reference to the Court.

5 The Respondents are at liberty to apply to this Court for

withdrawal of the deposited amount when deposited by the Appellant

with the M.A.C.T.

6 Interim Application is accordingly disposed of.

Digitally signed by

(R.I. CHAGLA, J.) WAISHALI WAISHALI SUSHIL SUSHIL WAGHMARE WAGHMARE Date:

2022.12.09 11:04:38 +0530

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