Durga Ramesh Berdia vs State Of Maharashtra Through ...
2022 Latest Caselaw 8746 Bom

                                                                      2. wp 665-21.doc

           Diksha Rane

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
         signed by
         DIKSHA
                                CIVIL APPELLATE JURISDICTION
DIKSHA   DINESH
DINESH   RANE
RANE     Date:
         2022.08.30              WRIT PETITION NO. 665 OF 2021
         18:15:41
         +0530

                      Durga Ramesh Berdia                     ..Petitioner
                            vs.
                      State of Maharashtra through
                      Secretary Social Justice and Special
                      Graints Dept. & ors.                    ..Respondents
                                                 ------------
                      Mr. Satishmukar R. Soni for petitioner.
                      Mrs. R. A. Salunkhe, AGP for respondent no.1 - State.
                      Mr. S. N. Pillai a/w. Mr. Santosh Parad for respondent nos. 2
                      to 5 - MCGM.
                                                 ------------

                                      CORAM : DIPANKAR DATTA, CJ. &
                                              M. S. KARNIK, J.

DATE : AUGUST 30, 2022.

P.C. :

Hearing stands concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)