Murlidhar Jalan And 14 Ors vs Central Bank Of India
2022 Latest Caselaw 8621 Bom

Citation : 2022 Latest Caselaw 8621 Bom
Judgement Date : 29 August, 2022

Bombay High Court

Murlidhar Jalan And 14 Ors vs Central Bank Of India on 29 August, 2022

Bench: N. J. Jamadar

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PHADKE    Date: 2022.08.29
          19:23:21 +0530                                                         4 comss 296 of 2019.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                  COMM. SUMMARY SUIT NO.296 OF 2019
                                               WITH
                               SUMMONS FOR JUDGMENT (L) NO.80 OF 2019

  Murlidhar Jalan and Ors.                                            ...      Plaintiffs
        Versus
  Central Bank of India                                               ...    Defendant

  Ms. Jyotsna Kondhalkar i/by Vigil Juris, for Plaintiffs.
  Mr. V.N.Nair, for Defendant.
                                   CORAM:        N.J.JAMADAR, J.

                                   DATE:         29th AUGUST, 2022

  P.C.:

1. Heard the learned Counsel for the parties.

2. The learned Counsel for the Plaintiff seeks time to work out the matter.

3. By way of final indulgence, list the Summons for Judgment on 19 th

September, 2022. It is hereby made clear that no request for further adjournment

shall be entertained on any ground whatsoever.




                                                                      ( N.J.JAMADAR, J. )




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