Neville Wadia vs Hungry And Foolish Intellectual ...
2022 Latest Caselaw 8581 Bom

          Digitally signed
SWAROOP   by SWAROOP
          SHARAD
SHARAD    PHADKE
PHADKE    Date: 2022.08.29
          19:23:19 +0530                                                      16 ial 24954 of 2021.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                      IN ITS COMMERCIAL DIVISION
                                INTERIM APPLICATION (L) NO.24954 OF 2021
                                                  IN
                                     COMM. SUIT (L) NO.24947 OF 2021
                                                 WITH
                              SUMMONS FOR JUDGMENT (L) NO.3109 OF 2022

  Neville Wadia                                        ...                  Plaintiff
         Versus
  Hungry and Foolish Intellectual Properties Pvt. Ltd. ...                Defendant

  Ms. Leandra Silveira i/by Desai Billimoria and Associates, for Plaintiff.
  Mr. Sajid Sayed i/by AAK Legal, for Defendant.
                                   CORAM:       N.J.JAMADAR, J.

DATE: 29th AUGUST, 2022

P.C.:

1. At the request of the learned Counsel for the Plaintiff, list on 6 th

September, 2022.

( N.J.JAMADAR, J. )

SSP 1/1